Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115H(1)] [Section 115H] [Entire Act] State of Gujarat - Subsection Section 115H(1)(b) in The Gujarat Co-Operative Societies Act, 1961 (b)It shall be an offence if a committee fails to ensure that information under clause (a) of Section 115-F.