Allahabad High Court
Principal, Shri Hari Shankar Pandey ... vs D.I.O.S. & Others on 29 January, 2013
Author: Tarun Agarwala
Bench: Tarun Agarwala
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 31958 of 1996 Petitioner :- Principal, Shri Hari Shankar Pandey Inter College, Allahabad Respondent :- D.I.O.S. & Others Petitioner Counsel :- G.K. Singh,R.N. Singh Respondent Counsel :- C.S.C. Hon'ble Tarun Agarwala,J.
List has been revised. No one appears on behalf of the petitioner.
It appears that the writ petition has become infructuous by lapse of time and is dismissed as such.
Order Date :- 29.1.2013 Priyanka (Tarun Agarwala, J)