Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 17 in Tripura Professions, Trades, Callings and Employments Taxation Act, 1976 17. Delegation of powers. - The Commissioner may, by notification in the official Gazette, delegate the powers under S. 16 to any other officer.
