Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 15A in Maternity Benefit (Mines and Circus) Rules, 1963 15A. [ Date with the amount of wages paid on account of leave under section 9A.] [Inserted by G.S.R. 70(E), dated 31-1-1996 (w.e.f. 1-2-1996).]
