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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1)(b) in Tamil Nadu Lifts Rules, 1997

(b)to make additions or alterations to existing Lift shall make an application in Form "A" to the Inspector. Every such application shall be accompanied by-
(i)Triplicate copies of drawings duly signed by the applicant showing the following particulars, namely:-