Supreme Court - Daily Orders
Sudha Mishra vs Surya Chandra Mishra on 19 September, 2014
Bench: Madan B. Lokur, C. Nagappan
ITEM NO.9 COURT NO.12 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23519/2014
(Arising out of impugned final judgment and order dated 25/07/2014
in RFA No. 299/2014 passed by the High Court of Delhi at N. Delhi)
SUDHA MISHRA Petitioner(s)
VERSUS
SURYA CHANDRA MISHRA Respondent(s)
(with interim relief and office report)
Date : 19/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Anand Grover, Sr. Adv.
Ms. Shagun Sharma, Adv.
Ms. Babli Kala, Adv.
Ms. Gayatri Sharma, Adv.
For Mr. Sudhir Mendiratta, AOR
For Respondent(s) Mr. Prabhjit Jauhar, Adv.
For Mr. S. S. Jauhar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Interim orders to continue.
To be listed on a non-miscellaneous day.
(R.NATARAJAN) (JASWINDER KAUR) Court Master Court Master Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2014.11.24 16:40:43 IST Reason: