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Supreme Court - Daily Orders

Sudha Mishra vs Surya Chandra Mishra on 19 September, 2014

Bench: Madan B. Lokur, C. Nagappan

  ITEM NO.9                                 COURT NO.12                  SECTION XIV

                                 S U P R E M E C O U R T O F       I N D I A
                                         RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)                    No(s).     23519/2014

  (Arising out of impugned final judgment and order dated 25/07/2014
  in RFA No. 299/2014 passed by the High Court of Delhi at N. Delhi)


  SUDHA MISHRA                                                            Petitioner(s)

                                                    VERSUS

  SURYA CHANDRA MISHRA                                                    Respondent(s)

  (with interim relief and office report)

  Date : 19/09/2014 This petition was called on for hearing today.

  CORAM :
                           HON'BLE MR. JUSTICE MADAN B. LOKUR
                           HON'BLE MR. JUSTICE C. NAGAPPAN

  For Petitioner(s)                   Mr.   Anand Grover, Sr. Adv.
                                      Ms.   Shagun Sharma, Adv.
                                      Ms.   Babli Kala, Adv.
                                      Ms.   Gayatri Sharma, Adv.
                                      For   Mr. Sudhir Mendiratta, AOR

  For Respondent(s)                   Mr. Prabhjit Jauhar, Adv.
                                      For Mr. S. S. Jauhar, Adv.

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Interim orders to continue.

To be listed on a non-miscellaneous day.

(R.NATARAJAN) (JASWINDER KAUR) Court Master Court Master Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2014.11.24 16:40:43 IST Reason: