Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 7 in U.P. Excise Superintendent Service Rules, 1973 7. [ * * *] [Deleted vide Notification No. 6827-E/XIII-56-75, dated 24th October, 1975 (w.e.f 19-12-1973).]
