Calcutta High Court (Appellete Side)
Deputationists' Association And ... vs Food Corporation Of India And Others on 2 April, 2014
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1
Serial No. 19
April 02, 2014.
md. W.P. No. 1894 (W) of 2003
The Food Corporation of India
Deputationists' Association and another
-versus-
Food Corporation of India and others
Mr. Kamal Kr. Chattopadhyay
.. for the respondents
(Vakalatnama filed in the Department vide V-5964 Dated 2.4.2014.
Since the petitioners are not represented and no effective steps have been taken for prosecuting the petition for more than a decade, W.P. No.1894 (W) of 2003 is dismissed for default.
Interim orders, if any, stand vacated.
There will be no order as to costs.
(Sanjib Banerjee, J.) 2