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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2) in The U.P. Essential Commodities (Display of Prices and Stocks and Control of Supply and Distribution) Order, 1977

(2)The price list shall-
(a)indicate separately the wholesale prices of different classes or varieties of scheduled commodities;
(b)bear the signature of the wholesaler; and
(c)be legibly written in bold letters in Hindi Language in Devanagri script.