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State of Odisha - Section

Section 3 in Accommodation in Orissa Bhavan, Orissa Niwas and Utkai Bhavan Rules, 1991

3.

No person shall be entitled to occupy a room in the Bhavan without prior reservation granted by the Home Department. A list of eligible persons, under three categories for accommodation in the Bhavans is given in Annexure I. Priority in reservation' shall be in the order of the category assigned. Between persons listed in the same category priority in reservation shall be in order of the serials against which the names of the persons appear.