Supreme Court - Daily Orders
Central Bank Of India vs M/S. Kalpana Cold Storage Pvt. Ltd. on 20 July, 2016
Bench: Anil R. Dave, Shiva Kirti Singh, Adarsh Kumar Goel
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION(C)NO.2851 OF 2016
IN
SLP(C)NO.4512 OF 2016
CENTRAL BANK OF INDIA AND ANR. ... PETITIONER(S)
VS.
M/S. KALPANA COLD STORAGE PVT.LTD.AND ANR. ... RESPONDENT(S)
O R D E R
Delay condoned.
We have perused the Review Petition and record of the Special Leave Petition and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.
The Review Petition is, accordingly, dismissed. Pending applications stand disposed of.
..............J. [ANIL R. DAVE] ...................J. [SHIVA KIRTI SINGH] ...................J. Signature Not Verified [ADARSH KUMAR GOEL] Digitally signed by ANITA MALHOTRA New Delhi;
Date: 2016.07.21 16:42:09 IST Reason:
July 20, 2016.
Chamber matter SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 2851/2016 In SLP(C) No. 4512/2016 CENTRAL BANK OF INDIA AND ANR. Petitioner(s) VERSUS M/S. KALPANA COLD STORAGE PVT. LTD. AND ANR. Respondent(s) (With appln. (s) for c/delay in filing review petition) Date : 20/07/2016 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE SHIVA KIRTI SINGH HON'BLE MR. JUSTICE ADARSH KUMAR GOEL By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed in terms of the signed order.
(Anita Malhotra) (Sneh Bala Mehra) Court Master Assistant Registrar (Signed order is placed on the file.)