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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(7) in The Energy Conservation (Partial Risk Guarantee Fund for Energy Efficiency) Rules, 2016

(7)The quorum necessary for transaction of business at a meeting of the Advisory Committee shall be onethird of the total number of Members of the Committee besides the Chairperson.