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State of Odisha - Section

Section 26 in The Orissa Forest Shooting Rules, 1973

26. Registers and record.

- The Divisional Forest Officer shall maintain a record in Form 'E' of all game killed in any reserved or protected forest under his charge and shall submit to the Conservator of Forests at such times as the latter may direct, a return in Form 'F' under intimation to the Wild Life Conservation Officer.