Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(e) in Jharkhand Private Money Lending (Prohibition) Act, 2016 (e)a loan to or by an Insurance Company as defined in the Insurance Act, 1938 (Central Act IV of 1938);
