Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(c) in Bihar Civil Servant (Treatment of Tuberculosis) Rules, 1954 (c)any class of persons in respect of whom the State Government makes a declaration that their conditions of service shall not be governed by these Rules.
