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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

Bombay Presidency - Subsection

Section 22(1)(xii) in The Bombay University Act, 1974

(xii)consider the annual financial estimates placed before it by the Executive Council, and pass such estimates in part or in whole, or with such modifications, if any, as it thinks fit;