Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Gujarat - Subsection Section 27(2) in The Gujarat Khadi and Village Industries Act, 2006 (2)The State Government shall, as soon as may be, after receipt of report under subsection (1), cause the same to be laid before the State Legislature.
