Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 8 in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015 8. Duties of the Registrar. - The Registrar shall perform all the duties that are assigned to him/her by the Act.
