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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(1) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(1)Any person who needs the services of a co-operative, expresses willingness to accept the responsibilities of membership meets such other conditions as may be specified in the bye-laws of the co-operative, and is in a position to use the services, may seek membership and if the co-operative is in a position to extend its services to the applicant, it may admit him as a member.