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[Cites 0, Cited by 0] [Section 54P(1)] [Section 54P] [Entire Act]

Union of India - Subsection

Section 54P(1)(b) in Insolvency And Bankruptcy Code, 2016

(b)reference to "clause (j) of sub-section (2) of section 25" under section 26 shall be construed as reference to "clause (h) of sub-section (2) of section 54F";