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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2) in The Punjab District Planning Committees Act, 2005

(2)The number of members of a District Planning Committee constituted under sub-section (1), shall be calculated as per population of the district concerned according to the following criteria, namely :-
(a) Districts having population not exceeding ten lacs; Fifteen members
(b) Districts having population exceeding ten lacs, but notexceeding twenty lacs; and Twenty four members
(c) Districts having population exceeding twenty lacs Forty members