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[Section 3]
[Entire Act]
State of Punjab - Subsection
Section 3(2) in The Punjab District Planning Committees Act, 2005
| (a) | Districts having population not exceeding ten lacs; | Fifteen members |
| (b) | Districts having population exceeding ten lacs, but notexceeding twenty lacs; and | Twenty four members |
| (c) | Districts having population exceeding twenty lacs | Forty members |