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[Cites 0, Cited by 0] [Section 62(9)] [Section 62] [Entire Act]

State of Bihar - Subsection

Section 62(9)(n) in Bihar Factories Rules, 1950

(n)For determining the exits required the occupant load shall be reckoned on the basis of actual number of occupants within any floor area or 1.0 square meters per person, whichever is more.