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Union of India - Section

Section 69A in Motor Vehicles Act, 1939

69A. [ Vehicles to have right hand control. [Inserted by Act 56 of 1969, section 47 (w.e.f. 2-3-1970).]

- Every motor vehicle shall be so constructed as to have right hand steering control unless it is equipped with a mechanical or electrical signalling device of a prescribed nature.]