Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 13] [Entire Act] Union of India - Subsection Section 13(9) in The Integrated Goods and Services Tax Act, 2017 (9)The place of supply of services of transportation of goods, other than by way of mail or courier, shall be the place of destination of such goods.
