Section 33(2)(a) in The Rajasthan Soil and Water Conservation Act, 1964

[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(2)(a) in The Rajasthan Soil and Water Conservation Act, 1964

(a)in respect of such land as is referred to in clause (a) of sub-section (1), the amount determined under sub-clause (1) thereof to the landholder and the amount determined under sub- clause (ii) to the tenant; and

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State of Rajasthan - Subsection

Section 33(2)(a) in The Rajasthan Soil and Water Conservation Act, 1964