Section 3(16)(c) in The M.P. State Veterinary Council Rules, 1993

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State of Madhya Pradesh - Subsection

Section 3(16)(c) in The M.P. State Veterinary Council Rules, 1993

(c)After satisfying himself that the elector have affixed the signature to the declaration papers, the Returning Officer shall keep all the declaration papers in safe custody pending disposal under Rule 3 (19).

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State of Madhya Pradesh - Subsection

Section 3(16)(c) in The M.P. State Veterinary Council Rules, 1993