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[Cites 0, Cited by 3] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(5) in A.P.J. Abdul Kalam Technological University Act, 2015

(5)Notwithstanding anything contained in any law for the time being in force, the existing teaching and non-teaching staff under any University specified in the Schedule to this Act which comes under the jurisdiction of the University and may be affected by the establishment of the said University may be appointed in the University by option and the Government may, by notification in the Gazette, determine such appointment, transfer and the norms thereof.