Supreme Court - Daily Orders
Legal Manager Iffico Tokio Gic Ltd. vs Nagendram Lachi on 11 February, 2020
Bench: A.M. Khanwilkar, Dinesh Maheshwari
ITEM NO.4 COURT NO.7 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 1107/2020
(Arising out of impugned final judgment and order dated 23-09-2019
in MFA No. 7227/2017 23-09-2019 in MFA No. 7285/2017 passed by the
High Court Of Karnataka At Bengaluru)
LEGAL MANAGER, IFFICO TOKIO GIC LTD. Petitioner(s)
VERSUS
NAGENDRAM LACHI & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.18763/2020-CONDONATION OF DELAY
IN FILING and IA No.18767/2020-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.18768/2020-EXEMPTION FROM FILING O.T.
and IA No.18764/2020-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 11-02-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s) Mr. Shivam Singh, Adv.
Mr. Aditya Raina, Adv.
Mr. Gopal Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We decline to interfere in these Special Leave Petitions. The Special Leave Petitions are accordingly dismissed.
In view of the above, pending application(s) Signature Not Verified shall stand disposed of.
Digitally signed by CHARANJEET KAUR Date: 2020.02.12 17:00:12 IST Reason:(NEETU KHAJURIA) (VIDYA NEGI) COURT MASTER COURT MASTER