Bombay High Court
Echjay Forgoings Pvt.Ltd vs Echjay Inds.Pvt.Ltd. & 7 Ors on 10 October, 2018
Author: K.R. Shriram
Bench: K.R. Shriram
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMPANY APPLICATION NO. 343 OF 2001
Echjay Forgoings Pvt.ltd. ....Petitioner
V/S
Echjay Inds.pvt.ltd. & 7 Ors., ....Respondent
Mr. U. Ankaleshwaria i/b Bachubhai and Munim and Co. for Applicant;
Ms. Pooja Kothari i/b Federal and Rashmikant for Respondent Nos. 1, 5 and 8.
CORAM : K.R. SHRIRAM, J DATE : 10th October, 2018 P.C. :
Wrongly on list.
Pursuant to Order dated 02-09-2010, this application to be heard a/w WP/877/2010.
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