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Union of India - Section

Section 81 in Life Insurance Corporation of India (Staff) Rules, 1960

81. [ Overseas Allowance etc. [Notified in Gazette of India, Part-III Section 4 dated 23.04.1977.]

- The Corporation may grant foreign allowance, local allowance, children's education allowance and kit allowance to its employee posted abroad and provide them free furnished accommodation or grant appropriate house rent allowance and also grant them such other allowances as may be decided upon from time to time by the Corporation.]