Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(10) in Wild Life (Protection) Punjab Rules, 1975

(10)Any machan or pit constructed for the purpose of hunting shall immediately be dismantled or filled up on the completion of hunting.