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Punjab-Haryana High Court

Mukesh Kumar & Ors vs Puda & Ors on 9 March, 2015

Author: Deepak Sibal

Bench: Deepak Sibal

                        IN THE HIGH COURT OF PUNJAB AND HARYANA
                                     AT CHANDIGARH


                                                        CWP No.23588 of 2013
                                                        Date of decision: 09.03.2015

           Mukesh Kumar and others
                                                                  ....Petitioners

                                                        versus
           PUDA and others

                                                                  ....Respondents


           CORAM: HON'BLE MR. JUSTICE DEEPAK SIBAL

           Present: Mr. D.S. Patwalia, Sr. Advocate, with
                    Mr. Sehaj Bir Singh, Advocate,
                    for the petitioners.

                           Mr. R.S. Khosla, Sr. Advocate, with
                           Mr. Aman Sharma, Advocate,
                           for respondent No.1.

                           Mr. R.S. Dadwal, Advocate, for
                           Mr. R.K. Sharma, Advocate,
                           for respondents No.2 to 5.

                                              ****
           DEEPAK SIBAL, J. (Oral)

Learned counsel for the petitioners prays for withdrawal of the present writ petition with the liberty to file a fresh one on the same cause with better particulars.

Dismissed as withdrawn with the liberty as prayed.

( Deepak Sibal ) Judge 09.03.2015 anju rani ANJU RANI 2015.03.10 15:58 I attest to the accuracy and integrity of this document