Punjab-Haryana High Court
Mukesh Kumar & Ors vs Puda & Ors on 9 March, 2015
Author: Deepak Sibal
Bench: Deepak Sibal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.23588 of 2013
Date of decision: 09.03.2015
Mukesh Kumar and others
....Petitioners
versus
PUDA and others
....Respondents
CORAM: HON'BLE MR. JUSTICE DEEPAK SIBAL
Present: Mr. D.S. Patwalia, Sr. Advocate, with
Mr. Sehaj Bir Singh, Advocate,
for the petitioners.
Mr. R.S. Khosla, Sr. Advocate, with
Mr. Aman Sharma, Advocate,
for respondent No.1.
Mr. R.S. Dadwal, Advocate, for
Mr. R.K. Sharma, Advocate,
for respondents No.2 to 5.
****
DEEPAK SIBAL, J. (Oral)
Learned counsel for the petitioners prays for withdrawal of the present writ petition with the liberty to file a fresh one on the same cause with better particulars.
Dismissed as withdrawn with the liberty as prayed.
( Deepak Sibal ) Judge 09.03.2015 anju rani ANJU RANI 2015.03.10 15:58 I attest to the accuracy and integrity of this document