Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Rajasthan - Subsection Section 59(1) in Rajasthan Land Revenue Act 1956 (1)by tendering or delivering a copy of it(a)to the person summoned, or(b)to his recognised agent or legal practitioner, or(c)to any adult male member of his family usually residing with him; or
