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[Cites 0, Cited by 0] [Section 206] [Entire Act]

State of Tamilnadu - Subsection

Section 206(a) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(a)even cofferdam and caisson is,-
(i)of good construction, sound material and of adequate strength;
(ii)provided with adequate means for building workers to reach safely the top of such cofferdams or caissons, as the case may be, in the event of an inrush of water; and
(iii)provided with safe means of access to every place where building workers are employed in such cofferdams and caissons, as the case may be;