Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

NCT Delhi - Subsection

Section 36(1)(iv) in The Delhi Co-operative Societies Rules, 2007

(iv)Amendment of bye-laws of a co-operative society- rupees 10 per page;