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State of Tamilnadu - Section

Section 8 in Tamil Nadu Panchayats (Lease and Licensing of Fishery Rights In Water Sources Vested and Regulated by Village Panchayats and Panchayat Union Councils) Rules, 1999

8. Issue of duplicate licence.

- If a licence is lost and cannot be recovered or mutilated, a duplicate licence shall be issued on payment of five rupees.