Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 49] [Section 5(1)] [Section 5] [Entire Act] Union of India - Subsection Section 5(1)(a) in The Citizenship Act, 1955 (a)a person of Indian origin who is ordinarily resident in India for seven years before making an application for registration;