Section 285 in Rules of Procedure and Conduct of Business in Lok Sabha
285. Unfinished work of Committee.
- A Committee which is unable to complete its work before the expiration of its term or before the dissolution of the House may report to the House that the Committee has not been able to complete its work. Any preliminary report, memorandum or note that the Committee may have prepared or any evidence that the Committee may have taken shall be made available to the new Committee.
