Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 253C] [Entire Act] State of Rajasthan - Subsection Section 253C(3) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959 (3)The term of office of members of the Committee shall not exceed one year.
