Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 9 in The Rajasthan Warehouses Rules, 1960 9. Renewal and issue of duplicate licence. - The conditions for renewal of a licence and issue of a duplicate licence shall be the same as those prescribed for grant of a licence.
