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State of Madhya Pradesh - Section

Section 9 in The M.P. Gram Panchayat (Sanitation, Conservancy and Prevention and Abatement of Nuisance) Rules, 1999

9. Gram Panchayat to set apart places for depositing or storage of manure etc.

(1)The Gram Panchayat shall set apart places for the deposit or storage of any manure, refuse or any other offensive matter.
(2)No person shall deposit or store any manure, refuses or other offensive matter in a public place except at a place set apart for the purpose.
(3)No person shall throw, put or cause or allow to be thrown or put any manure, refuse or any offensive matter into any sewer, drain, open gutter or water course.