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[Cites 0, Cited by 0] [Section 68(3)] [Section 68] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 68(3)(iii) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(iii)that, any dues relating to Market Committee and/or Board and/or department/directorate of Agricultural marketing are outstanding against the applicant;