Jammu & Kashmir High Court - Srinagar Bench
Jahangir Nazir Ahmad Khan vs State Of J&K And Ors on 26 August, 2022
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
Serial No. 26
Advance cause list
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CM No.4550/2022 in
OWP No.1386/2017
c/w i) OWP No.1791/2017
Jahangir Nazir Ahmad Khan
..... Petitioner(s)
Through: -
Mr. Faisal Qadri Sr. Adv. with Altaf Mehraj, Adv.
Mr. M. Ayoub, Adv.
V/s
State of J&K and ors.
..... Respondent(s)
Through: -
Mr. Shiekh Feroz, Dy. AG CORAM:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge (ORDER) 26.08.2022 CM No.4550/2022 in OWP No.1386/2017 The respondents are seeking permission to file response which is not opposed by the other side.
In the above background, this application is allowed. Response be filed within three weeks. CM is disposed of.
List the main case on 22.09.2022. In the meantime, interim direction shall continue till next date before the Bench.
(Ali Mohammad Magrey) Judge Srinagar 26.08.2022 "Gh. Nabi/Secretary"
GH NABI MALIK 2022.08.26 16:57 I attest to the accuracy and integrity of this document