Supreme Court - Daily Orders
Director Of Income Tax (International ... vs M/S Siemens Akiengesellschaft on 10 April, 2015
Bench: Anil R. Dave, Kurian Joseph
ITEM NO.17 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)No.........../2015
(CC No(s).10601/2013)
(Arising out of impugned final judgment and order dated 20/11/2012
in ITA No. 5591/2010 passed by the High Court Of Bombay)
DIRECTOR OF INCOME TAX Petitioner(s)
VERSUS
M/S SIEMENS AKIENGESELLSCHAFT Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
WITH
S.L.P.(C)........CC No. 12883/2013
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)........CC No. 15266/2013
(With appln.(s) for c/delay in filing and in refiling SLP and
Office Report)
Date : 10/04/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Ms. Diksha Rai,Adv.
For Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice through Speed Post. Tag with SLP(C)No.33347 of 2013.
(Sarita Purohit) Signature Not Verified (Sneh Bala Mehra) Court Master Digitally signed by Assistant Registrar Sarita Purohit Date: 2015.04.11 13:18:22 IST Reason: