Supreme Court - Daily Orders
Ajay Kumar Agrawal vs State Of M.P(Now State Of Chhattisgarh) on 24 February, 2014
F
ITEM NO.20 COURT NO.3 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl) No(s).1432/2014
(From the judgement and order dated 26/08/2013 in CRLA No.1478/1996, of
The HIGH COURT OF CHHATTISGARH AT BILASPUR)
AJAY KUMAR AGRAWAL Petitioner(s)
VERSUS
STATE OF M.P(NOW STATE OF CHHATTISGARH) Respondent(s)
(With appln(s) for exemption from filing O.T.)
Date: 24/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. A. Sharan, Sr. Adv.
Mr. Sanchit Guru, Adv.
Mr. Amit Pawan,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Dismissed.
| [ Charanjeet Kaur ] | | [ Vinod Kulvi ] | |Court Master | |Asstt. Registrar |