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[Cites 0, Cited by 0] [Section 108A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 108A(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)the appointment of a teacher in any college. affiliated to any University as defined in the Uttar Pradesh State Universities Act, 1973 and maintained by a Municipal Corporation, shall be made in accordance with the provisions of that Act, and