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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(sss) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(sss)"Spinning Reserve" means part loaded generating capacity with some reserve margin that is synchronized to the system and is ready to provide increased generation at short notice pursuant to despatch instruction or instantaneously in response to a frequency drop;