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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Jharkhand - Subsection

Section 55(2)(r) in Bihar Factories Rules, 1950

(r)"Mule" means a type of spinning frame having a head stock and carriage as its two main sections. The head stock is stationary. The carriage is move-able and it carries the spindles which draft and spin the roving into yarn. The carriage extends over the whole width of the machine and moves slowly towards and away from the head stock during the spinning operation.