Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 82 in The Assam Excise Rules, 2016 82. Containers for spirit and foreign liquor should be kept clean. - All the containers for storing, blending or maturing the spirit or foreign liquor shall be kept clean and free from dust and other impurities.
