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Supreme Court - Daily Orders

Tahsildar, Taluk Office, Tanjore vs G. Thambidurai on 10 April, 2017

Bench: Arun Mishra, Amitava Roy

                                                  1


     ITEM NO.1                             COURT NO.12               SECTION XII

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).              35755/2015

     (Arising out of impugned final judgment and order dated 16/04/2015
     in SAMD No. 626/2011 passed by the High Court Of Madras At Madurai)

     TAHSILDAR, TALUK OFFICE, TANJORE AND ORS.                      Petitioner(s)

                                                 VERSUS

     G. THAMBIDURAI AND ANR.                                        Respondent(s)

     (with appln. (s) for exemption from filing O.T. and interim relief
     and office report)
     I.A. 6-7
     (Appln. For impleadment and exemption from filing O.T.)

     Date : 10/04/2017 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ARUN MISHRA
                         HON'BLE MR. JUSTICE AMITAVA ROY

     For Petitioner(s)              Mr.   Subramonium Prasad, Sr. adv.
                                    Mr.   B. Balaji,Adv.
                                    Mr.   Muthuvel Palani, Adv.
                                    Mr.   S. Kumar, Adv.


     For Respondent(s)              Mr. M. Yogesh Kanna,Adv.
                                    Ms. Nithya, Adv.
                                    Mrs. Maha Lakshmi, Adv.
                                    Mr. Partha Sarathi, Adv.

                                    Mr.   Vivek Tankha, Sr. Adv.
                                    Mr.   P.S. Datta, Sr. Adv.
                                    Mr.   D. Kumanan, Adv.
                                    Ms.   Anwesha Saha, Adv.
                                    Mr.   Pulket Tare, Adv.
                                    Mr.   Rakesh K. Sharma,Adv.

     For Impleaders in
Signature Not Verified
                                    Mr. R. Anand Padmanaban, Adv.
Digitally signed by
     I.A. Nos. 4-5
NEELAM GULATI
Date: 2017.04.12
                                    Mr. R. Sharath, Adv.
                                    Mr. Debasis Misra, Adv.
13:56:44 IST
Reason:




     For Impleaders in              Mr. R. Sharath, Adv.
     I.A. Nos. 6-7                  Mr. Brajesh Kumar Singh, Adv.
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UPON hearing the counsel the Court made the following
                   O R D E R

List on 17th April, 2017.

(NEELAM GULATI) (TAPAN KR. CHAKRABORTY) COURT MASTER COURT MASTER