Supreme Court - Daily Orders
Tahsildar, Taluk Office, Tanjore vs G. Thambidurai on 10 April, 2017
Bench: Arun Mishra, Amitava Roy
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ITEM NO.1 COURT NO.12 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 35755/2015
(Arising out of impugned final judgment and order dated 16/04/2015
in SAMD No. 626/2011 passed by the High Court Of Madras At Madurai)
TAHSILDAR, TALUK OFFICE, TANJORE AND ORS. Petitioner(s)
VERSUS
G. THAMBIDURAI AND ANR. Respondent(s)
(with appln. (s) for exemption from filing O.T. and interim relief
and office report)
I.A. 6-7
(Appln. For impleadment and exemption from filing O.T.)
Date : 10/04/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Subramonium Prasad, Sr. adv.
Mr. B. Balaji,Adv.
Mr. Muthuvel Palani, Adv.
Mr. S. Kumar, Adv.
For Respondent(s) Mr. M. Yogesh Kanna,Adv.
Ms. Nithya, Adv.
Mrs. Maha Lakshmi, Adv.
Mr. Partha Sarathi, Adv.
Mr. Vivek Tankha, Sr. Adv.
Mr. P.S. Datta, Sr. Adv.
Mr. D. Kumanan, Adv.
Ms. Anwesha Saha, Adv.
Mr. Pulket Tare, Adv.
Mr. Rakesh K. Sharma,Adv.
For Impleaders in
Signature Not Verified
Mr. R. Anand Padmanaban, Adv.
Digitally signed by
I.A. Nos. 4-5
NEELAM GULATI
Date: 2017.04.12
Mr. R. Sharath, Adv.
Mr. Debasis Misra, Adv.
13:56:44 IST
Reason:
For Impleaders in Mr. R. Sharath, Adv.
I.A. Nos. 6-7 Mr. Brajesh Kumar Singh, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
List on 17th April, 2017.
(NEELAM GULATI) (TAPAN KR. CHAKRABORTY) COURT MASTER COURT MASTER